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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(9) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(9)By 31st March of every year, the State Registrar shall publish a list in the website of the department containing the name, address, and period of validity of license of such clinical establishments which were registered or renewed during the preceding calendar year.