Supreme Court - Daily Orders
Surinder Singh And Ors vs The State Of Haryana And Ors. on 2 September, 2016
Bench: C. Nagappan, Rohinton Fali Nariman
ITEM NO.13 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15824/2016
(Arising out of impugned final judgment and order dated 08/04/2016
in RFA No. 4668/2010 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SURINDER SINGH AND ORS. Petitioner(s)
VERSUS
STATE OF HARYANA AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 15826/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 02/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Sumeet Mahajan, Sr.Adv.
Mr. Amit Kochar, Adv.
Mr. Ashok K. Mahajan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 19th September, 2016 along with S.L.P.(C)........ CC No. 15109 of 2016 and other connected matters.
Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.09.03 11:34:59 IST Reason:[RENU DIWAN] [SUKHBIR PAUL KAUR] ASSISTANT REGISTRAR A.R.-CUM-P.S.