Allahabad High Court
State Of U.P. vs Veeru Chaurasiya on 11 August, 2010
Author: Naheed Ara Moonis
Bench: Naheed Ara Moonis
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20773 of 2010 Petitioner :- State Of U.P. Respondent :- Veeru Chaurasiya Petitioner Counsel :- I.P.S. Rajpoot -1 Hon'ble Naheed Ara Moonis.J.
This is the bail cancellation application moved by the State of U.P. Issue notice to opposite party Veeru Chaurasiya within a period of four weeks. List thereafter.
Order Date :- 11.8.2010 Shahnawaz