Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192(4)] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(4)(e) in The Coal Mines Regulations, 2011

(e)no person shall ride on the rear Portion of the vehicle.