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[Cites 0, Cited by 0] [Section 61] [Entire Act]

NCT Delhi - Subsection

Section 61(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(3)If the candidate is not shown in the list of contesting candidates, or if he dies before the commencement of the, the poll deposit shall be returned as soon as practicable after the publication of the list, or after his death to his legal heir.