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[Cites 0, Cited by 64] [Entire Act]

Union of India - Section

Section 10 in The Right of Children to Free and Compulsory Education Act, 2009

10. Duty of parents and guardian. -

It shall be the duty of every parent or guardian to admit or cause to be admitted his or her child or ward, as the case may be, to an elementary education in the neighbourhood school.