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[Cites 0, Cited by 11] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(a) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

(a)lands set apart for the village community, grazing lands, waste lands, forest lands, mines and quarries, tanks, tank beds and irrigation works, streams and rivers;