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[Cites 0, Cited by 0] [Section 66(6)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(6)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)Serve notice on the person or persons in possession of the immovable property mentioned in the certificate of sale, to deliver possession thereof to the purchaser within 15 days from the date of receipt of notice by him;]