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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(i) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(i)as to application of the Samiti Fund and Zila Parishad Fund and regulation of Provident Fund established under this Act;