Madhya Pradesh High Court
Vijay Rathore vs Directorate Of Rvenue Inteligence on 30 April, 2026
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-16148-2026 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16148 of 2026 (VIJAY RATHORE Vs DIRECTORATE OF RVENUE INTELIGENCE ) Dated : 30-04-2026 Ms. Anita Singh - Advocate for the applicant.
As requested, list the matter in the next week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 30-04-2026 18:55:18