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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5)(i) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(i)no private school shall, only on the ground of having been granted recognition under the Act, be entitled to any grant or other financial assistance, from the Government;