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State of Gujarat - Section

Section 56 in Gujarat Elementary Education Rules, 2010

56. Traveling Allowance to the members of Municipal Education Committee.

- The members of Municipal Education Committee other than the Government officers appointed under sub-section (2) of section 34 may receive payment for the expenses incurred by them in traveling for attending the meetings of the Committee or for doing such business of the Committee as may be entrusted to them by the Committee. Such payment shall be made in accordance with the rules as may be prescribed by the State Government from time to time.