Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 763] [Entire Act] State of Haryana - Subsection Section 763(8) in Punjab Jail Manual (8)Where there is a night journey, double accommodation should, if possible, be provided.
