Section 7(2) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966
(2)If the Port Health Officer is satisfied that the provisions of these rules have been complied with, he shall give to the master of the ship a certificate in the form set out in [Schedule III] [Substituted by G.S.R. 1384, dated 9th October, 1972.].
