Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(w) in The West Bengal Motor Vehicles Rules, 1989

(w)shall not, while on duty, be under the influence of drink or of a drug to an extent rendering him incapable of discharging his duties efficiently: