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[Cites 0, Cited by 0] [Section 384] [Entire Act]

State of Jharkhand - Subsection

Section 384(4) in Jharkhand Municipal Act, 2011

(4)The Mayor of the Municipal Corporation in the Metropolitan Area shall be the Vice-Chairperson of the Committee;Provided that when there is more than one Municipal Corporation in the Metropolitan Area, one of the Mayors shall be nominated by the Government by rotation.