Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Andhra Pradesh - Subsection Section 40(3) in Damodaram Sanjivayya National Law University Act, 2008 (3)The resolution so passed by the General Council shall take effect immediately and the copy of the same shall be sent to the person concerned.
