Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 144C(6)] [Section 144C] [Entire Act]

Union of India - Subsection

Section 144C(6)(d) in The Income Tax Act, 1961

(d)report, if any, of the Assessing Officer, Valuation Officer or Transfer Pricing Officer or any other authority;