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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(5)(f) in New Town Kolkata Planning Area (Building) Rules, 2014

(f)in the case of a basement being used for a purpose as referred to Sub-Rule- (2) of this rule, the same must have sufficient numbers of access ways and exit ways so that the maximum travel distance is not more than 22.50 m from any point,