Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(6) in Reserve Bank of India Pension Regulations, 1990 (6)"Date of Retirement" means the date on which an employee attains the age of superannuation or he is retired by the Bank or the date on which the employee voluntarily retires ;
