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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Bengal Presidency - Subsection

Section 48(a) in The Bengal Irrigation Act, 1876

(a)by taking over any village-channel belonging to [the Government] [Words 'the Crown' first substituted for the word 'Government' by the Government of India (Adaptation of Indian Laws) Order, 1937. Thereafter, the word 'Government' substituted for the word 'Crown' by the Adaptation of Laws Order, 1950.];