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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(a) in M.P. Industrial Relations Rules, 1961

(a)Where there is an association of employers and two-third or more of the employers who are not members of the association agree to be represented by the association, then such an association;