Gauhati High Court
F/No.881560015 vs The Union Of India And 5 Ors on 11 June, 2024
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GAHC010147072021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5049/2021
F/NO.881560015, PHARMACIST (NON COMBATISED), JANARDAN SINGH
R/O- PRESENTLY POSTED AT COMPOSITE HOSPITAL, CENTRAL RESERVE
POLICE FORCE, DAYAPUR, P.O. UDHARBOND, SILCHAR, DIST.- CACHAR,
ASSAM, PIN- 788030
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, NEW DELHI- 110001
2:THE DIRECTOR GENERAL
CENTRAL RESERVE POLICE FORCE
CGO COMPLEX
LODHI ROAD
NEW DELHI 110003
3:THE DIRECTOR (MEDICAL) CENTRAL RESERVE POLICE FORCE
AT EAST BLOCK-07
SECTOR-01
R K PURAM
NEW DELHI- 110066
4:THE INSPECTOR GENERAL OF POLICE
SOUTHERN SECTOR
CENTRAL RESERVE POLICE FORCE
ROAD NO 10 C
MP AND MLAS COLONY
JUBALEE HILLS
HYDERABAD
(TELANGANNA)
PIN- 500005
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5:THE DY. INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CENTRAL RESERVE POLICE FORCE
SRISAILAM HWY
DASTIGIR NAGAR
MAHESWARAM LINES CHANDRYANGUTTA
HYDERABAD (TELANGANA)- 500005
6:THE INSPECTOR GENERAL (MEDICAL)/MEDICAL SUPERINTENDENT
COMPOSITE HOSPITAL
CENTRAL RESERVE POLICE FORCE
GHY
ASSAM
78102
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 11-06-2024 Ms. P. Rai makes a mention on behalf of Mr. R. Mazumdar, learned counsel for the petitioner and seeks adjournment of the case after the vacation on the ground that the leading counsel is out of station.
Prayer is allowed.
List it on 23.07.2024.
JUDGE Comparing Assistant