Gujarat High Court
The State Of Gujarat vs Kaushikbhai Ravjibhai Patel & 4 - ... on 25 March, 2009
Author: D.H.Waghela
Bench: D.H.Waghela
CR.A/177420/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1774 of 2006
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THE STATE OF GUJARAT - Appellant(s)
Versus
KAUSHIKBHAI RAVJIBHAI PATEL & 4 - Opponent(s)
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Appearance :
Mr.Maulik Nanavati,A.P.P. for Appellant(s) : 1,
None for Opponent(s) : 1 - 5.
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
Date : 25/03/2009
ORAL ORDER
ADMIT. Learned counsel Mr. Chirag Patel, appears for the respondent and waives service. To be listed with Criminal Appeal No. 1893 of 2005 and Criminal Revision Application No. 796 of 2005.
sd/-
(D.H.WAGHELA,J.) Jyoti