Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4A(4)] [Section 4A] [Entire Act]

State of Karnataka - Subsection

Section 4A(4)(i) in The Karnataka Anatomy Act, 1957

(i)within forty-eight hours from the time of such person's death or;