Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Kerala - Subsection Section 81(6) in The Kerala Prisons and Correctional Services (Management) Act, 2010 (6)talking loudly, laughing or singing at any time after having been ordered by an officer of the prison to desist; or
