Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 31] [Entire Act] Union of India - Subsection Section 31(3) in The Dentists Act, 1948 (3)The register of dentists shall be maintained in two Parts, A and B persons possessing recognised dental qualifications being registered in Part A and persons not possessing such qualifications being registered in Part B.
