Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 25 in Himachal Pradesh Private Forests Act, 1954

25. Order on claims to rights of pasture or to forest produce.

- In the case of claim to rights of pasture or to forest produce, the Forest Settlement Officer shall pass, subject to the provisions of section 26 and 32, an order admitting or rejecting the same in whole or in part.