Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 53 in Sikkim Panchayat Act, 1993 53. Disqualification 0f member of Zilla Panchayat. - The provisions of section 16 relating to disqualification of member of Gram Panchayat shall mutatis-mutandis be applicable to the elected member of the Zilla Panchayat also.
