Patna High Court - Orders
M/S Maa Durga I=Enterprises vs The Bihar Industrial Area Devp on 8 July, 2015
Author: Birendra Prasad Verma
Bench: Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7058 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrail Area Devp
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7068 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrail Area Deve
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7069 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrail Area Devp
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7116 of 2011
======================================================
M/S Maa Durga I=Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrial Area Devp
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7326 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrial Area Deve
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7524 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrial Area Deve
Patna High Court CWJC No.7058 of 2011 (4) dt.08-07-2015
2/3
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7893 of 2011
======================================================
M/S Maa Durga Enterprises
.... .... Petitioner/s
Versus
The Bihar Industrail Area Deve
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.7058 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Indrajeet Bhushan
Mr. Harish Kumar
(In CWJC No.7068 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Indrajeet Bhushan
Mr. Harish Kumar
(In CWJC No.7069 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Satish Chandra Jha
Mrs. Puspa Rani
Mrs. Punam Kumari
(In CWJC No.7116 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Satish Chandra Jha
Mrs. Puspa Rani
Mrs. Punam Kumari
(In CWJC No.7326 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Satish Chandra Jha
Mrs. Puspa Rani
Mrs. Punam Kumari
(In CWJC No.7524 of 2011)
Patna High Court CWJC No.7058 of 2011 (4) dt.08-07-2015
3/3
For the Petitioner/s :
Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Satish Chandra Jha
Mrs. Puspa Rani
Mrs. Punam Kumari
(In CWJC No.7893 of 2011)
For the Petitioner/s : Mr. S.D. Sanjay, Sr. Adv.
Mr. Alok Kumar Agrawal
For the Respondent No.1 & 2: Mr. Lalit Kishore, Sr. Adv.
Mr. Piyush Lall
For the Respondent No.3 : Mr. Satish Chandra Jha
Mrs. Puspa Rani
Mrs. Punam Kumari
======================================================
CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
4 08-07-2015Heard learned counsel appearing on behalf of the parties in this batch of 7 writ petitions at length.
Arguments concluded by learned counsel appearing on behalf of the parties.
Put up on 10th July, 2015 under the heading "For Judgement".
(Birendra Prasad Verma, J) BTiwary/-
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