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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. Milk and Milk Products Regulation Order, 1986

(b)Export or attempt to export or abet the export of milk of any kind from anyone region specified in sub-clause (2) of clause 1 of this order to any place outside the boundaries of that region, except in accordance with a permit issued by the State Government or any officer authorised in this behalf by the State Government;