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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(3) in The Nathdwara Temple Rules, 1973

(3)The auditor shall append to his report the following statement:-
(a)Statement of income and Expenditure.
(b)A consolidated statement of assets and liabilities.
(c)A statement of securities, bonds, debentures and shares etc.
(d)A statement of demand, collection and balance of all items of revenue or income showing the arrears.