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[Cites 0, Cited by 0] [Section 376(5)] [Section 376] [Entire Act]

Bombay Presidency - Subsection

Section 376(5)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)to grant any licence referred to in sub-section (1) subject to such restriction or conditions (if any) as he shall think fit to prescribe, or