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State of Kerala - Section

Section 94 in Kannur University Act, 1996

94. Appointment of Registrar, Controller of Examinations and Finance Officer during initial period of two years.

- Notwithstanding anything contained in section 14, 15 and 16, the Registrar, the Controller of Examinations and the Finance Officer shall be appointed by the Chancellor for a period of two years from the commencement of this Act on a salary to be fixed by him and on such other conditions as he thinks fit:Provided that the power under this section shall not be exercised by the Chancellor after nomination of the syndicate under section 95.