Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(5)(a) in Andhra Pradesh Lokayukta Act, 1983

(a)as might prejudice the security or defence or international relations of India (including India's relations with the Government of any other country or with any international organisation); or