Supreme Court - Daily Orders
Union Of India vs Jc-266398K Ex Nb Sub Abheybir Singh on 24 July, 2015
Bench: T.S. Thakur, V. Gopala Gowda, R. Banumathi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.1 OF 2015
IN
CIVIL APPEAL D. NO.(S). 19175 OF 2015
UNION OF INDIA & ORS. Appellant(s)/
Petitioner(s)
VERSUS
JC-266398K EX NB SUB ABHEYBIR SINGH Respondent(s)
O R D E R
Heard.
There is an inordinate delay of 615 days in the filing of this petition for grant of leave to appeal for which no cogent explanation is forthcoming from the petitioners-U.O.I. to justify condonation.
The prayer for condonation of delay is accordingly declined and the application for leave to appeal dismissed on the ground of limitation.
......................J. (T.S. THAKUR) ......................J. (V. GOPALA GOWDA) ......................J. (R. BANUMATHI) NEW DELHI DATED 24th JULY, 2015.
Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.07.28 17:30:52 IST Reason: ITEM NO.26 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS I.A.No.1 in Civil Appeal Diary No(s). 19175/2015 UNION OF INDIA & ORS. Appellant(s) VERSUS JC-266398K EX NB SUB ABHEYBIR SINGH Respondent(s)
(With appln. (s) for leave to appeal u/s 31(1) of the Armed Forces Tribunal Act, 2007 and office report) Date: 24/07/2015 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MRS. JUSTICE R. BANUMATHI For Appellant(s) Mr. Maninder Singh,ASG Mr. R. Balasubramanian,Adv. Mr. Santosh Kumar,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard.
There is an inordinate delay of 615 days in the filing of this petition for grant of leave to appeal for which no cogent explanation is forthcoming from the petitioners-U.O.I. to justify condonation.
The prayer for condonation of delay is accordingly declined and the application for leave to appeal dismissed on the ground of limitation.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER
(Signed order is placed on the file)