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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Hyderabad Metropolitan Development Authority Act, 2008

(1)The members in items (vii) to (xii) in subsection (1) of Section 5 shall head their respective Department of planning & projects, engineering, finance and accounts, estate management, environment and administration Departments respectively and shall be under the overall control of the Metropolitan Commissioner.