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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(t) in A.P.J. Abdul Kalam Technological University Act, 2015

(t)"Government controlled self financing college" means a college which receives fund from the Government and provide instructions in accordance with the provisions of the Statutes. Ordinances and Regulations and affiliated to the University;