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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(7)(ii) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(ii)for the eviction of cultivating tenant for non-payment of any such arrears of rent,