Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 72 in The Meghalaya Co-operative Societies Rules 72. Form of Audit Statements. - The statement of accounts shall be prepared by the managing body in such forms as the Registrar may prescribe or approve.
