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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(o) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(o)steps to be taken to prevent danger to workers from live electric wires or apparatus including electrical machinery and tools and from overhead wires;