Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(b) in The Haryana Official Language Act, 1969 (b)'Hindi' means Hindi in Devnagri script;(bb)[ 'Punjabi' means Punjabi in Gurmukhi script;] [Added by Haryana Act No. 30 of 2004.]
