Bombay High Court
M/S Space Age Associates Power Infra ... vs M/S. Skipper Engineers Thr. Its Partner ... on 19 July, 2024
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally
signed by
MEERA
MEERA MAHESH
MAHESH JADHAV
1/1 501-IA-10176-24.doc
JADHAV Date:
2024.07.19
13:25:07
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.10176 OF 2024
IN
ARBITRATION APPEAL NO. 75 OF 2024
M/s Space Age Associates Power Infra
Private Limited Thr. Director
Shri Vinayak Murlidhar Patil ...Applicant
Versus
M/s Skipper Engineers Thr/ Its Partner
Shri Shailesh D Patil & Ors ...Respondents
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Mr. Tukaram Shendge for Applicant.
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CORAM : K. R. SHRIRAM &
JITENDRA JAIN, JJ.
DATED : 19th JULY 2024 P.C. :
1 In the order dated 15th July 2024 in the cause title, the name of respondents be corrected to read as "M/s Skipper Engineers & Ors" instead of "M/s Shipper Engineers & Ors".
2 Rest of the order remains unaltered. Original order to be corrected accordingly.
(JITENDRA JAIN, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 19/07/2024 ::: Downloaded on - 27/07/2024 23:13:32 :::