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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3)(d) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(d)requiring that facilities shall be given in any beedi industrial premises for the mothers of such children to feed them at necessary intervals.