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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

(2)Land measuring 216-02 acres acquired for Ash Pond in Talcher, in the district of Angul shall stand transferred to the Corporation, free from all encumbrances, after due physical possession of the land.