Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in The Greater Noida Industrial Development Area Building Regulations, 1992

4. Building permit.

- No person shall erect any building without obtaining a prior building permit thereof, from the Authority or an officer authorised by the Authority for this purpose. In the case of urgency, the Authority or the Officer authorised in this behalf may permit erection of a building pending the examination of the building plan.