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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(b) in The Tirunelveli City Municipal Corporation Act, 1994

(b)any reference to the Coimbatore Corporation, Corporation of Coimbatore and Municipal Corporation of Coimbatore, shall by reason of this Act, be construed as a reference to the Tirunelveli Corporation, Corporation of Tirunelveli and Municipal Corporation of Tirunelveli, respectively.