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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(3) in Goa Prisons Rules, 2006

(3)Under-trial prisoners.- Under-trial prisoners shall be accommodated in separate cells at night:Provided that where cells are not available for all prisoners, adolescents and non-habitual prisoners shall be accommodated in cells first but these prisoners shall be kept separate from each other and from under-trial prisoners.