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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(12a)[ "regional station" means the research or extension station under the University] [Clauses (8a) and (12a) inserted by W.B. Act 21 of 1996];