Supreme Court - Daily Orders
R.K. Gupta @ Rakesh Kumar Gupta vs The Union Of India on 26 November, 2015
Bench: Ranjan Gogoi, Prafulla C. Pant
CHAMBER MATTER SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 624/2015 In SLP(Crl) No. 5012/2015
R.K. GUPTA @ RAKESH KUMAR GUPTA Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS Respondent(s)
Date : 26/11/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
(MADHU BALA) (ASHA SONI)
COURT MASTER COURT MASTER
(Signed order is placed on the file) Signature Not Verified Digitally signed by Madhu Bala Date: 2015.11.26 16:38:35 IST Reason: IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION REVIEW PETITION (CRIMINAL) NO. 624 OF 2015 IN SPECIAL LEAVE PETITION (CRL.) NO. 5012 OF 2015 R.K. GUPTA @ RAKESH KUMAR GUPTA ...PETITIONER(S) VERSUS THE UNION OF INDIA & ORS ...RESPONDENT(S) O R D E R We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
….................J. [RANJAN GOGOI] NEW DELHI ….................J. 26TH NOVEMBER, 2015 [PRAFULLA C.PANT]